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Allahabad High Court

State Of U.P. Thru Secy. P.W.D. & 8 Ors. vs Khursheed Ahmad & 13 Ors. ( S/S 4184/2006 ... on 27 October, 2017

Bench: Dilip B. Bhosale, Vivek Chaudhary





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Chief Justice's Court
 

 
Case :- SPECIAL APPEAL No. - 508 of 2007
 

 
Appellant :- State Of U.P. Thru Secy. P.W.D. & 8 Ors.
 
Respondent :- Khursheed Ahmad & 13 Ors. ( S/S 4184/2006 )
 
Counsel for Appellant :- Standing Counsel
 
Counsel for Respondent :- V.K. Shukla
 

 
Hon'ble Dilip B. Bhosale,Chief Justice
 
Hon'ble Vivek Chaudhary,J.
 

In view of order passed today in leading Special Appeal No.57 of 2006 (State of U.P. and others. Vs. Ram Narain Srivastava and others), the appeal is allowed and petition is dismissed.

 
Order Date :- 27.10.2017
 
Rajneesh DR-PS)
 
(Vivek Chaudhary, J.)       (Dilip B. Bhosale, C.J.)