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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 13(2)(c) in Securities and Exchange Board of India (Settlement Proceedings) Regulations, 2018

(c)permit the applicant to submit revised settlement terms within a period not exceeding ten working days from the date of the Internal Committee meeting: