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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(1)(l) in Maharashtra Public Universities Act, 2016

(l)to recommend proposals to the Academic Council for the establishment of conducted colleges, schools, departments, institutions of higher learning, research and specialized studies, academic services units, libraries, laboratories and museums in the university;