Gujarat High Court
Heir And Legal Representatives Of ... vs Muhammad Siddiq Ibrahim Memon on 28 February, 2019
Author: Umesh A. Trivedi
Bench: Umesh A. Trivedi
C/CA/3025/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/CIVIL APPLICATION NO. 3025 of 2019
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C/CA/3025/2019 ORDER
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C/CA/3025/2019 ORDER
MISC. CIVIL APPLICATION (FOR RESTORATION) NO. 1 of 2019
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TRUSTEES OF TAIWADA MASJID AND GULABSHA PIR DARGAH
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C/CA/3025/2019 ORDER
SAVLIWAD TRUST GODHRA
Versus
LH OF DECD BABUBHAI DHISAJI DHOBI
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Appearance:
MR AFTABHUSEN ANSARI(5320) for the Applicant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE UMESH A. TRIVEDI
Date : 28/02/2019
ORAL ORDER
Office objections to be removed on or before 28.03.2019, failing which, the matters shall stand dismissed for non-prosecution.
(UMESH A. TRIVEDI, J.) Lalji Desai Page 4 of 4