Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] NCT Delhi - Section Section 36 in The Delhi Land Revenue Act, 1954 36. Decision of disputes. - In case of any dispute concerning any boundaries, the Record Officer shall decide such dispute in the manner prescribed in Section 28.
