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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Uttarakhand - Subsection

Section 98(1)(b) in Uttarakhand Co-Operative Societies Act, 2003

(b)an order of the Registrar under sub-section (3) of section 12 refusing to register, or under sub-section (2) of section 14 registering an amendment in the bye-laws of a co-operative society;