Section 6(2)(a) in The Marine Insurance Act, 1963

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(a) in The Marine Insurance Act, 1963

(a)where the assured has not an insurable interest as defined by this Act, and the contract is entered into with no expectation of acquiring such an interest; or

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Union of India - Subsection

Section 6(2)(a) in The Marine Insurance Act, 1963