Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Arunachal Pradesh - Subsection Section 39(a) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015 (a)a fine which may extend to fifty thousand rupees (Rs. 50,000) for the first offence, and
