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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Western Orissa Development Council Act, 2000

(1)There shall be established and constituted by the Government, a Council to be known as the Western Orissa Development Council for the accelerated development and advancement of the area of the Council which shall comprise the districts or Baragarh, Bolangir, Boudh, Deogarh, Jharsuguda, Kalahandi, Nuapada, Sambalpur, Sonepur and Sundargarh and may include [any other area] [Substituted vide Notification No. 7399-Legislative dated 3.1.5.2003 O.G.E.No. 824 dated 31.5.2003.] as may be prescribed.