Delhi High Court - Orders
Md Aquib vs Dseu & Ors on 24 April, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5736/2024, CM APPL. 23617/2024
MD AQUIB ..... Petitioner
Through: Ms. Pragya Dubey, Adv.
versus
DSEU & ORS. ..... Respondents
Through: Mr. Shivendra Singh and Mr. Bikram
Dwivedi, Advs. for R1.
Ms. Avni Singh, Adv. for R4.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 24.04.2024
1. After some hearing, learned counsel for the petitioner seeks leave to withdraw the present petition with liberty to file a PIL.
2. Accordingly, the present petition is dismissed as withdrawn, with liberty as prayed for.
SACHIN DATTA, J APRIL 24, 2024/at This is a digitally signed order.
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