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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(a) in The Haryana Registration and Regulation of Societies (Amendment) Act, 2014

(a)in sub-section (1)-
(i)in the proviso, for the sign "." existing at the end, the sign ":" shall be substituted;
(ii)after the existing proviso, the following proviso shall be added, namely:-