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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Information Technology (Certifying Authorities) Rules, 2000

(i)"person" shall include an individual, or a company or association or body of individuals, whether incorporated or not, or Central Government or a State Government or any of the Ministries or Departments, Agencies or Authorities of such Governments;