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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(16) in The Jharkhand State Agricultural University Act, 2000

(16)Seven persons to be elected by and from amongst the members of [Jharkhand] [Substituted for 'Bihar' by Notification No. 2000/86 dated 19.12.2000.] Legislative Assembly in such manner as may be prescribed by the Speaker of the Assembly;