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State of Andhra Pradesh - Section

Section 38 in Sri Venkatesware Institute of Medical Science University Act, 1995

38. Power to remover difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may, within a period of two years from the commencement of this Act, by order publish in the Gazette, make such provisions including adaptation or modification if any of the provisions of this Act not effecting the substance thereof as appears to it to be necessary of expedient for removing the difficulty.