Himachal Pradesh High Court
Riece Begum vs . Rafi Ahmed Khan And Others on 28 November, 2025
Riece Begum vs. Rafi Ahmed Khan and others .
RSA No. 96 of 2024 28.11.2025 Present: Mr. Rakesh Chauhan, Advocate, vice Mr. Vijay Panchta, Advocate, for the appellant.
Mr. Nitish Gupta, Advocate, for respondents No. 1 to 3.
of Mr. Neeraj Gupta, Sr. Advocate, with Mr. Ajeet Pal Singh Jaswal, Advocate, for respondents No. 4 and 5.
rt Respondents No. 6 and 7 proceeded against ex parte, vide order dated 24.06.2024.
RSA No. 96 of 2024 Let certified copy of trial Court's judgment be filed within four weeks. List thereafter.
CMP No. 5717 of 2024Reply, if any, be filed in the meanwhile.
(Bipin C. Negi) Judge November 28th, 2025.
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