Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Himachal Pradesh - Subsection Section 103(1) in The Himachal Pradesh Tenancy and Land Reforms Act, 1972 (1)The State Government may, by notification in the Official Gazette, make rules to carry out the purposes of this chapter.
