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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(vi) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(vi)Each laboratory shall be fitted with work benches and furniture required for 30 students in a batch as per the standard specification and the pharmaceutical chemistry laboratory shall have all the equipments as essential as per the syllabus.