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State of Maharashtra - Section

Section 122 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

122. Programmes, Scope and Implementation.

- In accordance with the recommendations made by the Academic Council under sub-section (1) of section 33 and the directions received under sections 7 and 12, the broad outline, scope and implementation of the programmes shall be prepared by the Executive Council.