Supreme Court - Daily Orders
J. Munna Bai (Dead) Per Lrs vs J. Bharat Singh on 1 May, 2023
Bench: Sanjay Kishan Kaul, Aravind Kumar
ITEM NO.18 COURT NO.2 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8139/2023
(Arising out of impugned final judgment and order dated 02-12-2022
in Civil Revision Petition No.1972/2022 passed by the High Court
For The State Of Telangana At Hyderabad)
J. MUNNA BAI (DEAD) PER LRS & ORS. Petitioner(s)
VERSUS
J. BHARAT SINGH & ORS. Respondent(s)
(FOR ADMISSION )
Date : 01-05-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. C. Mohan Rao, Sr. Adv.
Mr. R. S. Krishnan, Adv.
Mr. Lokesh Sharma, Adv.
Ms. Aditya Kr., Adv.
Mr. Krishna Kumar Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Impugned order being interim in character, we would not like to interfere under Article 136 of the Constitution of India.
The special leave petition is dismissed.
Pending application, if any, stands disposed of.
Signature Not Verified (RASHMI DHYANI PANT) Digitally signed by RASHMI DHYANI Date: 2023.05.01 (POONAM VAID) COURT MASTER 17:34:32 IST Reason: COURT MASTER