Delhi High Court - Orders
M/S Carnation Promoters P.Ltd vs Mrs.Sangeeta Srivastava And Anr on 24 November, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1146/2005
M/S CARNATION PROMOTERS P.LTD. ..... Plaintiff
Through: Mr. Soham Kumar & Ms. Prarthana
Singhania, Advocates.
Email:- [email protected]
Mob: 9818350561
versus
MRS.SANGEETA SRIVASTAVA AND ANR. ..... Defendants
Through:
CORAM:
Dr. JAGMINDER SINGH (DHJS) JOINT REGISTRAR (JUDICIAL)
ORDER
% 24.11.2023 Regular Stenographer is on leave today. Due to technical glitch appearance could not be traced from the chat box.
Matter is fixed for DE on 20.03.2024. An adjournment slip has been moved on behalf of the defendants. Not opposed by the opposite learned counsels. Therefore, the matter stands adjourned. Hence, put up for DE on 20.03.2024.
Dr. JAGMINDER SINGH (DHJS) JOINT REGISTRAR (JUDICIAL) NOVEMBER 24, 2023/SA This is a digitally signed order.
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