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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Sikkim - Subsection

Section 36(3)(b) in Sikkim Urban and Regional Planning and Development Act, 1998

(b)Current issues and prospects regarding;
(i)Economic base employment in trade, commerce and industries in both formal and informal sectors;
(ii)Hierarchy of commercial areas, dispersal of commercial activities and related issues;
(iii)Dispersal of industries or restriction on specific type of industries considering the pollution level and environmental sustainability;
(iv)Urban poverty and alleviation;
(v)Housing including informal sector housing, resettlement strategy and slum upgradation;
(vi)Educational facilities including specialized education and research centers, health facilities including specialized hospitals, cultural and religious facilities;
(vii)Public and semi-public offices;
(viii)System of open spaces, play fields and recreation areas; conservation areas; ecological and environmentally sensitive areas and public gathering grounds;
(ix)Transportation covering; road, railway, pedestrian-path network and related activity centers, parking and terminal facilities, mass transportation system and its integration with activity nodes and land use pattern and airport;
(x)Utilities and services such as water supply, drainage, sewerage, solid waste management, energy, communication, police, fire protection, cremation and burial grounds;