Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Gujarat - Subsection Section 18(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (b)to consider and pass resolutions on the annual report and fix the annual accounts of the University and the audit report on such accounts;
