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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Punjab - Subsection

Section 89(1)(e) in Punjab Jail Manual, 1996

(e)provided that the Superintendent of each Central and District Jail shall send personally a monthly report to the Inspector-General of Prisons giving his personal overall assessment of the working of the jail. The report should be based on weekly and monthly meetings.