Allahabad High Court
Bhanu Pratap vs State Of U.P. And Another on 3 August, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:156106 Court No. - 85 Case :- CRIMINAL APPEAL No. - 5833 of 2023 Appellant :- Bhanu Pratap Respondent :- State of U.P. and Another Counsel for Appellant :- Purushottam Dixit,Jitendra Kumar,Keshav Hari Dixit Counsel for Respondent :- G.A.,Devendra Pratap Singh Hon'ble Mayank Kumar Jain,J.
The criminal appeal is dismissed.
For detail order, see order of date passed in Criminal Appeal No.5013 of 2023 (Jyoti Yadav Vs State of U.P. and Another).
Order Date :- 3.8.2023 Mohit