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Patna High Court - Orders

Bimal Deo Prasad Sinha vs Bihar State Electricity Board on 30 June, 2011

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                           MJC No.1431 of 2010
                          Bimal Deo Prasad Sinha
                                  Versus
                      Bihar State Electricity Board
                               -----------

4   30.06.2011

No one appears for the petitioner.

As prayed for on behalf of the opposite party- Board, put up this matter after four weeks to enable filing of the show cause.

Manish/- ( Shailesh Kumar Sinha,J.)