Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] State of Karnataka - Subsection Section 111(xa) in Karnataka Agricultural Produce Marketing Act 1966 (xa)[ providing technical and administrative assistance to market committee including execution of works;] [Inserted by Act 35 of 1986 w.e.f.17.6.1986]
