Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 8 in The Bengal State Prisoners Regulation, 1818 8. [ Application of provisions of sections 3-7 to present State prisoners.] [Repealed by Act 16 of 1974 section 1 and Schedule]
