Section 6(16)(iii) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

[Cites 0, Cited by 0] [Section 6(16)] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(16)(iii) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998

(iii)The entire process of recruitment from the stage of advertisement upto preparation of the panel shall be completed under the supervision and control of the Appointment Committee.

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State of Jharkhand - Subsection

Section 6(16)(iii) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1998