Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 128 in The U.P. Fundamental Rules 128. Government servants paid from local funds which are administered by the Government are subject to the provisions of Chapters I to XI of these rules.Audit instruction regarding Rule 128
