Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(7)] [Section 52] [Entire Act]

State of Uttarakhand - Subsection

Section 52(7)(c) in Uttrarakhand Waqf Rules, 2017

(c)no person executing the Collector's order shall enter any dwelling house after sunset and before sun rise.