Madhya Pradesh High Court
Santosh Singh Thakur vs The State Of M.P. And Ors. on 30 May, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 712 of 2002 (SANTOSH SINGH THAKUR Vs THE STATE OF M.P. AND ORS.) Dated : 30-05-2024 No t if ic a t io n No.Q/PRJ/13 dated 26.05.2024 pertains to Roster/Assignment for the principal seat at Jabalpur from 27.05.2024 till further orders.
Single Bench matters arising out of Prevention of Corruption Act- orders, admission and final hearing have been assigned to another Bench.
Therefore, Registry is directed to list the above cases before appropriate Bench.
(ACHAL KUMAR PALIWAL) JUDGE vai Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 6/1/2024 10:31:19 AM