Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 11 in Insolvency and Bankruptcy Board of India (Insolvency Professional Agencies) Regulations, 2016

11. Do persons resident outside India exercise control over the management or policy decisions of the applicant? If so, please provide details.