Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] Bengal Presidency - Subsection Section 122(h) in Calcutta Improvement Act, 1911 (h)all sums (if any) which the [State Government] directs, under section 125, sub-section (2), to be credited to the capital account; and
