Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 10 in The Hardwar Ardh Kumbha Mela Rules, 2002 10. Feeding of dairy animals. - No person shall feed any animal which is kept for dairy purpose with any filthy or deteriorated substance or allow it to be fed on such substances.
