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[Cites 0, Cited by 0] [Section 99(7)] [Section 99] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 99(7)(b) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(b)the person has voluntarily disclosed existence of tax deficiency under sub-section (6) of section 87.