Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] State of Jharkhand - Subsection Section 204(b) in Bihar Chaukidari Manual (b)Expenditure recorded under ["P - Deposits and Advances-Deposits not bearing interest - Other Deposit Accounts - Civil Deposits - Deposits on account of Police Funds"] [See now new head of accounts.].