Section 4 in Punjab Urban Transport Fund Act, 2019
4. Functions of the Committee.
- The Committee shall perform the following functions, namely: -(1)to determine policies, programmes and priorities regarding public transport in urban area;(2)to monitor, evaluate and review the progress and proper utilization of funds;(3)to make suggestions and recommendations regarding generation of resources to support urban transport system and augmentation and maintenance of quality services;(4)to make decisions regarding raising of loans, floating of bonds and debentures and other resources for development of urban development services;(5)to explore possibilities and encourage the outsourcing of urban transport;(6)to work out modalities for funding the fund and to submit the same to the Government for approval;(7)to allocate amounts from fund for urban transport activities; and(8)any other functions which may be assigned by the Government.
