Gauhati High Court
Smti. Punya Buragohain vs Sri Rameswar Talukdar And 6 Ors on 30 July, 2021
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/5
GAHC010107362019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : FAO/31/2019
SMTI. PUNYA BURAGOHAIN
W/O- LATE NALIN CH. BURAGOHAIN, R/O- HOUSE NO. 70, H.R. PATH, ZOO
ROAD, GUWAHATI-3, P.S. GEETANAGAR, DIST.- KAMRUP(M), ASSAM.
VERSUS
SRI RAMESWAR TALUKDAR AND 6 ORS.
S/O- LATE NIDHAN TALUKDAR, R/O- H/NO. 279, M.T. ROAD, GITANAGAR,
P.S. GITANAGAR, GUWAHATI-24, DIST.- KAMRUP(M), ASSAM.
2:SRI RANJIT CHOUDHURY
R/O- LACHIT NAGAR
GUWAHATI-7
DIST.- KAMRUP(M)
ASSAM.
3:SRI BINAN CHANDRA DAS
ADVOCATE CLERK
BEARING CARD NO. 14/2008
C/O- LAWYERS CLERK ASSOCIATION
HAVING ITS OFFICE INSIDE THE CHIEF JUDICIAL MAGISTRATE
KAMRUP(M) COURT COMPLEX
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781001.
4:SRI CHANDRA SHEKHAR BURAGOHAIN
S/O- LATE NALIN CH. BURAGOHAIN
PERMANENT RESIDENT OF HOUSE NO. 70
H.R. PATH
ZOO ROAD
Page No.# 2/5
GUWAHATI-3
P.S. GEETANAGAR
DIST.- KAMRUP(M)
ASSAM.
5:SRI RAJ SEKHAR
S/O- LATE NALIN CH. BURAGOHAIN
PERMANENT RESIDENT OF HOUSE NO. 70
H.R. PATH
ZOO ROAD
GUWAHATI-3
P.S. GEETANAGAR
DIST.- KAMRUP(M)
ASSAM.
6:THE UNITED BANK OF INDIA
A NATIONALIZED FINANCIAL COMPANY REGISTERED UNDER THE
COMPANIES ACT AND HAVING ITS HEAD OFFICE AT 11
HEMANTA BASU SARANI
KOLKATA- 700001
WEST BENGAL AND ONE OF ITS MANY BRANCH OFFICE AT
SECRETARIAT (DISPUR) BRANCH
NEAR GANESH MANDIR GANESHGURI
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM.
7:SRI SURESH SHARMA
S/O- LATE SATYANARAYAN SHARMA
R/O- 6TH FLOOR
ASSAM ISPAT BUILDING
N.S. ROAD
FATASHIL AMBARI
GUWAHATI- 09
DIST.- KAMRUP(M)
ASSAM
Advocate for the Petitioner : MR. A BISWAS
Advocate for the Respondent : MR. D BARUAH
Linked Case : I.A.(Civil)/1906/2019
Page No.# 3/5
SMTI. PUNYA BURAGOHAIN
W/O- LATE NALIN CH. BURAGOHAIN
R/O- HOUSE NO. 70
H.R. PATH
ZOO ROAD
GUWAHATI-3
P.S. GEETANAGAR
DIST.- KAMRUP(M)
ASSAM.
VERSUS
SRI RAMESWAR TALUKDAR AND 6 ORS
S/O- LATE NIDHAN TALUKDAR
R/O- H/NO. 279
M.T. ROAD
GITANAGAR
P.S. GITANAGAR
GUWAHATI-24
DIST.- KAMRUP(M)
ASSAM.
2:SRI RANJIT CHOUDHURY
R/O- LACHIT NAGAR
GUWAHATI-7
DIST.- KAMRUP(M)
ASSAM.
3:SRI BINAN CHANDRA DAS
ADVOCATE CLERK
BEARING CARD NO. 14/2008
C/O- LAWYERS CLERK ASSOCIATION
HAVING ITS OFFICE INSIDE THE CHIEF JUDICIAL MAGISTRATE
KAMRUP(M) COURT COMPLEX
GUWAHATI
DIST.- KAMRUP(M)
ASSAM
PIN- 781001.
4:SRI CHANDRA SHEKHAR BURAGOHAIN
S/O- LATE NALIN CH. BURAGOHAIN
PERMANENT RESIDENT OF HOUSE NO. 70
H.R. PATH
ZOO ROAD
GUWAHATI-3
P.S. GEETANAGAR
DIST.- KAMRUP(M)
ASSAM.
5:SRI RAJ SEKHAR
Page No.# 4/5
S/O- LATE NALIN CH. BURAGOHAIN
PERMANENT RESIDENT OF HOUSE NO. 70
H.R. PATH
ZOO ROAD
GUWAHATI-3
P.S. GEETANAGAR
DIST.- KAMRUP(M)
ASSAM.
6:THE UNITED BANK OF INDIA
A NATIONALIZED FINANCIAL COMPANY REGISTERED UNDER THE
COMPANIES ACT AND HAVING ITS HEAD OFFICE AT 11
HEMANTA BASU SARANI
KOLKATA- 700001
WEST BENGAL AND ONE OF ITS MANY BRANCH OFFICE AT SECRETARIAT
(DISPUR) BRANCH
NEAR GANESH MANDIR GANESHGURI
GUWAHATI- 781006
DIST.- KAMRUP(M)
ASSAM.
7:SRI SURESH SHARMA
S/O- LATE SATYANARAYAN SHARMA
R/O- 6TH FLOOR
ASSAM ISPAT BUILDING
N.S. ROAD
FATASHIL AMBARI
GUWAHATI- 09
DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MR. A BISWAS
Advocate for : MR. D BARUAH appearing for SRI RAMESWAR TALUKDAR AND
6 ORS
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 30-07-2021 In view of the withdrawal of appeal, this I.A also stands disposed of accordingly.
Page No.# 5/5 JUDGE Comparing Assistant