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[Cites 0, Cited by 0] [Section 23(23)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(23)(e) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(e)The requirement for new sources of power generation and/or procurement, including augmentation of generation capacity and identified new sources of supply, based on (a) to (d) above;