Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2)(b) in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981

(b)a list of documents by which and a list of witness by whom the articles of charges are proposed to be sustained.