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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

State of Tamilnadu - Subsection

Section 4A(1)(b) in The Tamil Nadu Open Places (Prevention Of Disfigurement) Act, 1959

(b)Put up or fix any thatty board or board supported on, or attached to, any post, pole, standard framework or other support wholly or in part upon or over any land, building, wall or structure: