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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(2)(g) in The Maharashtra Casinos (Control and Tax) Act, 1976

(g)the types and specifications of the places which may be used for housing a casino and the localities where casinos may be situated and the maximum number of licences which may be granted in any area or locality;