Supreme Court - Daily Orders
A. Bindu Varghese vs State Of Kerala on 30 September, 2016
Bench: R.K. Agrawal, Ashok Bhushan
ITEM NO.37 COURT NO.12 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) Nos. 4004-4005/2014
(Arising out of impugned final judgment and order dated
28/02/2013 in WA No. 183/2013 & WA No. 272/2013 28/02/2013 in
WPC No. 34167/2008 passed by the High Court Of Kerala At
Ernakulam)
A. BINDU VARGHESE Petitioner(s)
VERSUS
STATE OF KERALA & ORS Respondent(s)
(With interim relief and office report)
Date : 30/09/2016 These petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Shivshankar Panicker, Adv.
Mr. Vinayagam Balan, Adv.
Mr. Rajesh Singh,AOR
For Respondent(s) Mr. A. Raghunath,AOR
Mr. Nishe Rajen Shonker, Adv.
Mr. gajendra Kichi, Adv.
for Mr. Jogy Scaria,Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of order dated 06.07.2015, list on a non-miscellaneous day.
Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2016.09.30[ Charanjeet Kaur ] [ Indu Pokhriyal ] 16:58:10 IST Reason: A.R.-cum-P.S. Court Master