Section 12 in Tamil Nadu Private Colleges (Regulation) Act, 1976
12. Secretary of the college committee.
(1)Every college committee shall have a secretary who shall exercise such powers and perform such functions as may be prescribed.(2)Every person holding office as president, secretary, manager or correspondent of a private college or exercising the powers of secretary under this Act on the date of its commencement shall be deemed to be a secretary under this Act.
