Section 46 in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998
46. Right to lease.
- The Panchayat may lease the right to collect the fees payable under the Part by public auction subject to such agreement and conditions as may be fixed by it.Part - VII A fee for grazing cattle on grazing lands under the management of Panchayat
