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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(2)The pathway mentioned in sub-rule (1) shall be formed with a gradient not steeper than one in ten or provided with steps for easy means of access to the plot.