(ii)in clause (b),-(I)sub-clause (iiia) shall be omitted;(II)in sub-clause (iii), for the word "or" occurring at the end, the word "and" shall be substituted;(III)in sub-clause (iii), for the word "and" occurring at the end, the word "or" shall be substituted with effect from the 1st day of April, 2015;(IV)after sub-clause (iii), the following sub-clause shall be inserted with effect from the 1st day of April, 2015, namely:-
