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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(a) in Jammu and Kashmir Co-Operative Societies Act, 1989

(a)[ "Apex Co-operative Bank" means a Co-operative Federation at State level engaged in business of banking;] [Inserted by Act No. X of 2010, Dated 28.4.2010, w.e.f. 29.4.2010.]
(aa)[] [Renumbered by Act No. X of 2010, Dated 28.4.2010, w.e.f. 29,4.2010.] "Board" means governing body of a Co-operative Society to which the direction and control of the management of the affairs of the Society is entrusted.