Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 24 in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963 24. Basic annual sum. - A sum called the basic annual sum shall first be determined in respect of the inam estate.Basic Annual Sum for Inam Estate
