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[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(21)(a) in The Tripura Co-operative Societies Act, 1974

(a)"member" means a person joining in an application for the registration of a co-operative society which is subsequently registered, or a person duly admitted to membership of a society after registration, and includes a nominal or sympathiser member;